मुख्य सामग्री
English 
अभिगम्यता विकल्प
पेज को ज़ूम करें 
टेक्स्ट बढ़ाएं 
टेक्स्ट छोटा करें 
ग्रे स्केल
उच्च कॉन्ट्रास्ट
कम कॉन्ट्रास्ट
हल्की पृष्ठभूमि
रेखांकित लिंक
पठनीय फ़ॉन्ट
रीसेट Document Detail
Title: पुनर्बीमा और समग्र बीमा दलालों के प्रधान अधिकारियों के लिए
Reference No.: आईआरडीए/बीआरके/सीआईआर/नहीं/243/12/2016
Date: 03/02/2017
विदेशी से विदेशी पुनर्बीमा लेनदेन के लिए रिटर्न दाखिल करना, फरवरी 2017
It has been brought to the notice of the Authority that Reinsurance/Composite brokers undertake reinsurance transactionbetween entities that are domiciled in foreign jurisdictions.
The Authority is of the view that such transactions may have a bearing on the servicing of the India policyholders. Therefore, the Authority advises the reinsurance/ Composite Insurance Broking Companies to file a return with the Authority in the format enclosed
The return shall be submitted within 45 days of end of the half-year in the attached format beginning from the financial year 2016-17.
P.J. Joseph
Member (Non-Life)
Annexure “1”
Name of the Reinsurance / Composite Broking Company: …………
Return for the Financial Year: (I half-year/ II half-year) …………………….
Date of filing: ……
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S. No
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Nature of Transaction
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Unique Transaction ID/ cover note no.
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Underwriting year
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Date of reinsurance transaction
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Premium Receipt No.
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Remittance Date
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Name of the Reinsured & Country
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Name of Reinsurer& Country
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Reinsurance Premium Amount (in Foreign Currency )
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Reinsurance Commission Earned (in Foreign Currency )
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Remarks
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