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	Archive / Non Archive	Short Description	Last Updated	Sub Title	Reference No	Documents
	Non-Archived	Final order in the matter of Onsite inspection of AON Global Insurance Brok	19-09-2018	Final order in the matter of Onsite inspection of AON Global Insurance Broker	IRDA/Enf/ord/ons/156/09/2018	Final order in the matter of Onsite inspection of AON Global Insurance Brok.pdf 2 MB
	Non-Archived	In the matter of Reliance Nippon Life Insurance Company Ltd, Jul 2019	17-07-2019	In the matter of Reliance Nippon Life Insurance Company Ltd	IRDA/F&A/ORD/116/7/2019	In the matter of Reliance Nippon Life Insurance Company Ltd, Jul 2019.pdf 2.7 MB
	Non-Archived	Imposing a penalty of Rs.10 Lacs on the insurer under section 102	26-08-2010	Imposing a penalty of Rs.10 Lacs on the insurer under section 102	IRDA/F&A/ORD/133/08/2010	Imposing a penalty of Rs10 Lacs on the insurer under section 102.pdf 1.3 MB
	Non-Archived	Imposing a penalty of Rs.10 Lacs on the insurer under section 102, Aug 2010	26-08-2010	Imposing a penalty of Rs.10 Lacs on the insurer under section 102	IRDA/F&A/ORD/134/08/2010	Imposing a penalty of Rs10 Lacs on the insurer under section 102, Aug 2010.pdf 1.3 MB
	Non-Archived	Penalty Order - Shriram Life Insurance Co. Ltd.	11-07-2014	Penalty Order - Shriram Life Insurance Co. Ltd.	IRDA/F&A/ORD/159/07/2014	Penalty Order - Shriram Life Insurance Co Ltd.pdf 1.9 MB
	Non-Archived	Penalty Order - Shriram General Insurance Co. Ltd.	11-07-2014	Penalty Order - Shriram General Insurance Co. Ltd.	IRDA/F&A/ORD/160/07/2014	Penalty Order - Shriram General Insurance Co Ltd.pdf 1.7 MB
	Non-Archived	Levy of Penalty under Section 102 of the Insurance Act. 1938	03-08-2016	Levy of Penalty under Section 102 of the Insurance Act. 1938	IRDA/F&A/ORD/DATA/148/07/2016	Levy of Penalty under Section 102 of the Insurance Act 1938.pdf 1.7 MB
	Non-Archived	Expenses of Management (EoM) incurred in excess of the prescribed limits-co	29-06-2016	Expenses of Management (EoM) incurred in excess of the prescribed limits-contravention of the provisions of Section 40B of Insurance Act, 1938 read with Rule 17D of the Insurance Rules, 1939	IRDA/F&A/ORD/EMT/126/06/2016	Expenses of Management (EoM) incurred in excess of the prescribed limits-co.pdf 2.7 MB

Showing 137 - 144 of 368 results.