Circulars
Circulars
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Non-Archived | (a) Issuance of Electronic Policies and (b) dispensing with physical docume, Sep 2020 | 10-09-2020 | (a) Issuance of Electronic Policies and (b) dispensing with physical documents and wet signature on the proposal form | IRDA/NL/CIR/MISC/237/09/2020 | ||
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Non-Archived | Additional time allowed for filing all returns due on 31st March, 2021 | 30-04-2021 | Additional time allowed for filing all returns due on 31st March, 2021 | IRDAI/INT/Cir/Misc/116/04/2021 | ||
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Non-Archived | Additional time allowed for filing Quarterly Return – Q4-2019-20 - Regulato | 13-05-2020 | Additional time allowed for filing Quarterly Return – Q4-2019-20 - Regulatory Returns to all insurance intermediaries | IRDAI/INT/Cir/Misc/ 118/05/2020 | +1 more | |
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Non-Archived | Additional time allowed for filing Regulatory Returns to all insurance inte | 09-04-2020 | Additional time allowed for filing Regulatory Returns to all insurance intermediaries | IRDAI/INT/Cir/Misc/ 087/04/2020 | +1 more | |
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Non-Archived | Amendments to the Guidelines on Information and Cyber Security for Insurers dated 07.04.2017 | 30-12-2020 | Amendments to the Guidelines on Information and Cyber Security for Insurers dated 07.04.2017 | IRDA/IT/CIR/MISC/301/12/2020 | ||
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Non-Archived | Applicability of Service Tax / GST on services provided by IRDAI to Insurance intermediaries | 11-08-2022 | Applicability of Service Tax / GST on services provided by IRDAI to Insurance intermediaries | IRDAI/GA&HR/CIR/MISC/172/8/2022 | ||
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Non-Archived | Appointment or Continuation of Common Director(s) u/s 48A of Insurance Act, 1938 | 02-09-2022 | Appointment or Continuation of Common Director(s) u/s 48A of Insurance Act, 1938 | IRDAI/F&I/CIR/MISC/183/9/2022 | ||
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Non-Archived | Approach in case of non-compliance of IRDAs (lnsurance Broker) Reguations, | 18-01-2016 | Approach in case of non-compliance of IRDAs (lnsurance Broker) Reguations, 2015 | IRDA/INT/MISC/ORD/014/01/2016 | ||