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Non-Archived
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Clarifications on Transitory Provisions under section 64UM(3) read with
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07-09-2016
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Clarifications on Transitory Provisions under section 64UM(3) read with regulation 27 of The IRDAI (Insurance Surveyors and Loss Assessors) Regulations, 2015
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IRDA/SUR/MISC/CIR/180/09/2016
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Non-Archived
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Clarifications on Renewal Conditions under Regulation 6 (3) (a) (v) of IRDA
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13-11-2018
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Clarifications on Renewal Conditions under Regulation 6 (3) (a) (v) of IRDAI (Insurance Surveyors and Loss Assessors) Regulations 2015
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IRDA/SUR/CIR/MISC/192/11/2018
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Non-Archived
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Clarifications on IRDAI (Registration of Insurance Marketing Firm)
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02-03-2016
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Clarifications on IRDAI (Registration of Insurance Marketing Firm) Regulations, 2015
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IRDA/TPA/ORD/MISC/040/03/2016
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Non-Archived
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Clarifications on IRDAI (Registration of Corporate Agents) Regulations, 201
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16-02-2016
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Clarifications on IRDAI (Registration of Corporate Agents) Regulations, 2015
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IRDA/CAGTS/CIR/LCE/029/02/2016
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Non-Archived
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Clarifications on Guidelines on insurance e-commerce and electronic issuanc
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07-09-2017
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Clarifications on Guidelines on insurance e-commerce and electronic issuance of insurance policies
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IRDA/ BRK/ CIR/ INSRE/ 211/ 09/ 2017
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Non-Archived
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Clarifications on Annual licence fee
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27-06-2018
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Clarifications on Annual licence fee
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IRDAI/BRK/MISC/CIR/098/06/2018
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Non-Archived
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Clarification with respect to NDS-OM - Investments
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01-12-2022
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Clarification with respect to NDS-OM - Investments
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IRDAI/F&I/CIR/INV/233/12/2022
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Non-Archived
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Clarification to Miscellaneous matters relating to Investments
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31-01-2023
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Clarification to Miscellaneous matters relating to Investments
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IRDAI/F&I/INV/CIR/027/01/2023
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Non-Archived
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Clarification to Guidelines on Standardization in Health Insurance, Dec 2016
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29-12-2016
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Clarification to Guidelines on Standardization in Health Insurance
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IRDA/HLT/GDL/CIR/257/12/2016
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Non-Archived
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Clarification to Guidelines on Standardization in Health Insurance
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27-10-2016
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Clarification to Guidelines on Standardization in Health Insurance
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IRDAI/HLT/REG/CIR/212/10/2016
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Non-Archived
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Clarification regarding IRDAI (Other Forms of Capital) Regulations, 2015
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04-08-2017
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Clarification regarding IRDAI (Other Forms of Capital) Regulations, 2015
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IRDA/F&A/OFC/01/2014-15
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Non-Archived
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Clarification regarding electronic form of written mandate
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01-01-2019
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Clarification regarding electronic form of written mandate
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IRDAI/BRK/ORD/MISC/210/12/2018
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Non-Archived
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Clarification on “Extension of grace period for payment of renewal premium
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29-11-2016
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Clarification on “Extension of grace period for payment of renewal premium of life insurance policies in light of recent demonetization
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IRDA/ACTL/CIR/MISC/238/11/2016
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Non-Archived
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Clarification on the name of Insurance Marketing Firm
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21-09-2015
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Clarification on the name of Insurance Marketing Firm
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IRDA/INT/IMF/CIR/ORD/171/09/2015
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Non-Archived
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Clarification on the IRDAI (Assets, Liabilities and Solvency Margin of Life
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01-01-2021
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Clarification on the IRDAI (Assets, Liabilities and Solvency Margin of Life Insurance Business) Regulations, 2016 and IRDAI (Assets, Liabilities and Solvency Margin of General Insurance Business) Regu
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IRDA/ACT/CIR/MISC/001/01/2020
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Non-Archived
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Clarification on Regulation 6(d)(ii), 6(e)(ii) and 5(f) of the IRDAIs
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30-03-2017
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Clarification on Regulation 6(d)(ii), 6(e)(ii) and 5(f) of the IRDAIs (Payment of commission, remuneration or reward to insurance agent or insurance intermediaries) Regulations, 2016
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IRDA/ INT/ CIR/ COMM/ 069/ 03/ 2017
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Non-Archived
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Clarification on outsourcing activities undertaken by Insurance Web Aggregators and remuneration payable
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14-12-2018
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Clarification on outsourcing activities undertaken by Insurance Web Aggregators and remuneration payable
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IRDAI/INT/CIR/WBA/202/12/2018
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Non-Archived
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Clarification on MISP Guidelines
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11-01-2018
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Clarification on MISP Guidelines
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IRDA/INT/CIR/MISP/5/01/2018
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Non-Archived
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Clarification on Guidelines on Standard Professional Indemnity Policy for Insurance Brokers/Corporate Agents/Web Aggregators/IMF
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12-01-2022
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Clarification on Guidelines on Standard Professional Indemnity Policy for Insurance Brokers/Corporate Agents/Web Aggregators/IMF
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IRDAI/INT/CIR/MISC/8/1/2022
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Non-Archived
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Clarification on classification of shares issued by virtue of demerger to Insurance Companies
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19-01-2023
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Clarification on classification of shares issued by virtue of demerger to Insurance Companies
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IRDAI/F&I/CIR/INV/20/1/2023
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