Circulars
Circulars
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Non-Archived | Use and File Procedure for Life Insurance Products | 20-06-2023 | Use and File Procedure for Life Insurance Products | IRDAI/ACTL/CIR/PRO/135/06/2023 | ||
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Non-Archived | Use and file procedure for life insurance products and riders | 10-06-2022 | Use and file procedure for life insurance products and riders | IRDAI/ACTL/CIR/MISC/115/06/2022 | ||
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Non-Archived | Use and File Procedure for Products | 31-03-2023 | Use and File Procedure for Products | IRDAI/ACTL/CIR/PRO/81/3/2023 | ||
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Non-Archived | Video Based Identification Process (VBIP) | 21-09-2020 | All Life and General Insurers (Including Standalone Health Insurers) | IRDAI/SDD/CIR/MISC/ 245 /09/2020 | ||
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Non-Archived | Withdrawal of Circular No. IRDA/LGL/CIR/MISC/080/12/2009 dated 17.12.2009. | 01-05-2024 | Withdrawal of Circular No. IRDA/LGL/CIR/MISC/080/12/2009 dated 17.12.2009. | IRDAI/LGL/CIR/71/5/2024 | ||
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Non-Archived | Withdrawal of Deposit under Section 7 of Insurance Act, 1938 | 30-04-2015 | Withdrawal of Deposit under Section 7 of Insurance Act, 1938 | IRDAI/F&I/CIR/INV/093/04/2015 | ||
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Non-Archived | Withdrawal of exemption from GST on services provided by IRDAI to Insurers | 11-08-2022 | Withdrawal of exemption from GST on services provided by IRDAI to Insurers | IRDAI/GA&HR/CIR/MISC/171/8/2022 | ||
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Non-Archived | Withdrawal of Indian owned and controlled condition for insurance intermediaries | 19-11-2019 | Withdrawal of Indian owned and controlled condition for insurance intermediaries | IRDAI/ INT/ CIR/ ORD/202/11/2019 | ||
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Non-Archived | Withdrawal of Instructions issued on reporting of payouts to Insurance Agen | 06-08-2019 | Withdrawal of Instructions issued on reporting of payouts to Insurance Agents and Insurance Intermediaries | IRDA/F&A/CIR/MISC/129/08/2019 | ||
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Non-Archived | ‘Motor Insurance Service Provider’ guidelines | 17-10-2017 | ‘Motor Insurance Service Provider’ guidelines | IRDA/INT/CIR/MISP/235/10/2017 | ||